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State of Madhya Pradesh - Section

Section 733 in Criminal Courts - Rules and Orders

733. Latrines in barrack-rooms shall be used only at night. They are not to be used in the day-time except by prisoners who are sick and awaiting removal to hospital. All prisoners shall be taken out for latrine parades first thing in the morning and last thing in the evening before lock-up for the night. During the day time they shall be paraded at 4-hour intervals. If a prisoner is found going frequently to the latrine outside the fixed times he should be reported to the medical officer in charge for treatment. It is only if there is good reason to believe that a prisoner is visiting the latrines unnecessarily that the irregularity should be treated as a lock-up offence and dealt with accordingly.