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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Odisha - Subsection

Section 73(4) in Orissa Minor Minerals Concession Rules, 2004

(4)Where an authority referred to in Sub-rule (2) or Sub-rule (3) is requested by a competent authority or a controlling authority to furnish information on quantity of minor minerals supplied to him he shall furnish such information without delay.