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[Cites 0, Cited by 4] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2) in The Punjab Cinemas (Regulation) Act, 1952

(2)Subject to the foregoing provisions of this section and to the control of the Government, the licensing authority may grant licences under this Act to such persons as it thinks fit, on such terms and conditions as it may determine.