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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Manipur - Subsection

Section 4(2)(a) in Manipur Conservation of Paddy Land and Wetland Act, 2014

(a)to recommend to the District Level Committee for the reclamation of paddy land and wetland for public purpose or for construction of residential building for the owner of the paddy land: