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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(l) in The Electricity Regulatory Commissions Act, 1998

(l)to collect and publish data and forecasts on the demand for, and use of, electricity in the State and to require the licensees to collect and publish such data;