Section 4(1)(c) in The Maharashtra Lotteries (Control And Tax) And Prize Competitions (Tax) Act,1958

[Cites 0, Cited by 1] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(c) in The Maharashtra Lotteries (Control And Tax) And Prize Competitions (Tax) Act,1958

(c)sells or distributes, or offers or advertises for sale or distribution, or has in his possession for the purpose of sale or distributions, any tickets or chances in the lottery, or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Maharashtra - Subsection

Section 4(1)(c) in The Maharashtra Lotteries (Control And Tax) And Prize Competitions (Tax) Act,1958