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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Southern State (Regulation of Export of Rice) Order, 1964

(c)"specified area"means any of the following areas namely:
(i)The State of Andhra Pradesh and the area comprising Yanam in the Union Territory of Pondicherry.
(ii)The State of Kerala and the area comprising Mahe in the Union Territory of Pondicherry.
(iii)The State of [Tamil Nadu] [Substituted by G.S.R. 219(E), dated 10th May, 1974.] and the area comprising Pondicherry and Karaikal in the Union Territory of Pondicherry.
(iv)the State of [Karnataka] [Substituted by G.S.R. 219(E), dated 10th May, 1974.];