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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Jharkhand - Subsection

Section 34(1)(iii) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(iii)quantity of country liquor remaining in store in each case, vat, bottle or other receptacle.