Supreme Court - Daily Orders
Jaydeepbhai Surendarbhai Joneja vs Purva Jaydeepbhai Joneja on 26 September, 2016
Bench: C. Nagappan, Adarsh Kumar Goel
ITEM NO.14 COURT NO.12 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 334/2016
JAYDEEPBHAI SURENDARBHAI JONEJA Petitioner(s)
VERSUS
PURVA JAYDEEPBHAI JONEJA AND ANR. Respondent(s)
(With appln. (s) for exemption from filing O.T. and ex-parte stay
and office report)
Date : 26/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE C. NAGAPPAN
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Anurag Gohil, Adv.
Mr. Sarad Kumar Singhania, Adv.
Ms. Rashmi Singhania, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List this petition along with Transfer Petition No. (C) No. 1002 of 2016.
(S. K. RAKHEJA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2016.09.26 17:13:12 IST Reason: