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Rajasthan High Court - Jaipur

Kuldeep Jaiman vs State Of Raj And Ors on 6 July, 2018

Author: Veerendr Singh Siradhana

Bench: Veerendr Singh Siradhana

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writs No. 9200/2018

                                   Kuldeep Jaiman
                                                                                          ----Petitioner
                                                                  Versus
                                   State Of Raj And Ors
                                                                                        ----Respondent

For Petitioner(s) : Mr. Vigyan Shah For Respondent(s) :

HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 06/07/2018 Service of notice on non petitioner No. 1 and 2, be further awaited for another two weeks.
(VEERENDR SINGH SIRADHANA),J M.Meena/12 Powered by TCPDF (www.tcpdf.org)