Rajasthan High Court - Jaipur
Kuldeep Jaiman vs State Of Raj And Ors on 6 July, 2018
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 9200/2018
Kuldeep Jaiman
----Petitioner
Versus
State Of Raj And Ors
----Respondent
For Petitioner(s) : Mr. Vigyan Shah For Respondent(s) :
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 06/07/2018 Service of notice on non petitioner No. 1 and 2, be further awaited for another two weeks.
(VEERENDR SINGH SIRADHANA),J M.Meena/12 Powered by TCPDF (www.tcpdf.org)