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State of West Bengal - Section

Section 3 in The Chandernagore (Assimilation Of Laws) Act, 1955

3. Extension of laws to Chandernagore. -

All laws which immediately before the appointed day extend to, or are in force in, the State of West Bengal generally shall, as from that day, extend to, or, as the case may be, come into force in, Chandernagore.