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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(xii) in The U.P. Basic School Teachers (Savings-Cum-Insurance) Rules, 1976

(xii)"Beneficiary" means in relation to a Member, the person or persons appointed by the Member under these rules to receive, the benefits under the scheme in the event of the death of the Member while in service.