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State of Uttar Pradesh - Section

Section 169 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

169. Inspections and its report.

- Assistant Collector-in-charge of division shall at the end of each winter tour, hold meetings of all Chairmans and Secretaries of Bhumi Prabandhak Samiti at the tahsil headquarters (where one meeting may not be convenient, meetings may be held at two or three places in the tahsil) and in these meetings he will explain to them their rights, duties and the difficulties noticed during the inspections and to give them concrete suggestions for improvement in the work of Bhumi Prabandhak Samiti. In this meeting the Assistant-in-charge should also lay down the future line of action about the planned use of land.This Assistant Collector-in-charge shall submit a report to the Collector of his impression of the Bhumi Prabandhak Samiti's work after the tour and shall mention about what he did in the meeting at the end of the tour.The Collector, thereafter, shall send a general report for the whole districts to the Board of Revenue through the Commissioner of the Division. Board of Revenue shall in his turn forward to Government an annual report on the working of the Bhumi Prabandhak Samiti in the State. This general report will be on the basis indicated in accordance with the suggested Appendix.FormsB.P.S. Form 1[See Rule 113 and Para 28]Register of Property of Gaon Sabha