Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 67 in Himachal Pradesh Waqf Rules, 2016

67. Manner of publication of order.

- A copy of the order passed by the Board under sub-section (2) of section 67 shall be supplied free of cost to the person adversely affected thereby and one copy of the same shall be published in one Urdu, Hindi and English/local language newspaper having circulation in the area and on such publication the order shall be binding on all persons having any interest in the waqf.