Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Rajasthan - Subsection Section 44(11) in Rajasthan Minor Mineral Concession Rules, 2017 (11)No royalty shall be recovered on the minor minerals removed from the areas which are not working pits of a lessee or licencee as provided in rule 74.
