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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(5) in The Orissa Air (Prevention and Control of Pollution) Rules, 1983

(5)In case of any areas newly declared as Air Pollution Control areas the application in Form I for this purpose shall be made within one hundred days from the date of such declaration.Chapter-IV