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[Cites 0, Cited by 0] [Section 254] [Entire Act]

State of Tamilnadu - Subsection

Section 254(ii) in Tamil Nadu Panchayats Act, 1994

(ii)any reference to local boards shall be deemed to be a reference to District Panchayats, Panchayat Union Councils or Village Panchayats, as the case may be;