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[Cites 0, Cited by 0] [Section 93(3)] [Section 93] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 93(3)(c) in Arunachal Pradesh Municipal Act, 2007

(c)require any person so appearing before him, or before any officer subordinate to him, to make or sign a declaration with respect to such document, cash or article or to answer any question or prepare and submit any statement, and