Supreme Court - Daily Orders
K.S. Shivappa vs Smt. K. Neelamma on 10 December, 2015
ITEM NO.15 REGISTRAR COURT. 1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Civil Appeal No(s). 11342/2013
K.S. SHIVAPPA Appellant(s)
VERSUS
SMT. K. NEELAMMA Respondent(s)
(with interim relief and office report)
Date : 10/12/2015 This appeal was called on for hearing today.
For Appellant(s)
Ms. Anjana Chandrashekar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service upon the sole respondent is complete but none has entered appearance.
Registry now to process the matter for being listed before the Hon'ble Court as per rules.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2015.12.15 13:14:21 IST Reason: