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[Cites 0, Cited by 0] [Section 9A(4)] [Section 9A] [Entire Act]

State of West Bengal - Subsection

Section 9A(4)(b) in The Burdwan University Act, 1981.

(b)a vacancy occurs in the office of the Pro-Vice-Chancellor (Administration and Academic) by reason of death, resignation or expiry of the term of his office, removal or otherwise,