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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Chattisgarh - Subsection

Section 32(1)(viii) in The Chhattisgarh Motor Vehicles Rules, 1994

(viii)shall not allow any person to be carried in the stage carriage in excess of the seating capacity specified in the certificate of registration of the vehicle and any additional number of passengers permitted under the condition of permit to be carried standing in the vehicle;