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Union of India - Section

Section 6 in AICTE Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003

6. The Council shall consider the recommendations of the Standing Committee and the Expert Committee in regard to the quality of education, overall merit of the proposal, credibility of the programme provider of the foreign country vis-a-vis the institution intending to start the programmes in India and decide conclusively on the application regarding grant of approval or otherwise for registration.