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[Cites 0, Cited by 0] [Section 8A(3)] [Section 8A] [Entire Act]

State of West Bengal - Subsection

Section 8A(3)(i) in The West Bengal Scheduled Castes And Scheduled Tribes (Identification) Act, 1994

(i)to do such other things and perform such other acts not inconsistent with the provisions of this Act as may appear to be necessary or expedient for the proper conduct of its function, or which may be prescribed.