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State of Andhra Pradesh - Section

Section 4A in Andhra Pradesh Pulses (Licensing Storage and Regulation) Order, 2007

4A. The Commission Agent shall submit separately for each licence held by him /her to the licensing authority concerned in Form-C (a) of the pulses purchases made by him / her on behalf of others ever fortnight so as to reach the licensing authority within three days after close of the fortnight.