Jammu & Kashmir High Court - Srinagar Bench
Salafia Muslim Educational And ... vs Union Territory Of J&K And Others on 31 May, 2022
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 177
Suppl. List- 1
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP (C) 1099/2022
CM (2735/2022)
Salafia Muslim Educational and Research Trust
..... Petitioner(s)
Through: -
Ms. Suwaiba, Adv.
V/s
Union Territory of J&K and others.:
..... Respondent(s)
Through: -
CORAM:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge (ORDER) 31.05.2022 Notice returnable within four weeks.
Notice in the CM as well returnable within the same period. List on 12.07.2022.
(Ali Mohammad Magrey) Judge Srinagar 31.05.2022 "Gh. Nabi Secretary"
GH NABI MALIK 2022.06.01 15:33 I attest to the accuracy and integrity of this document