Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] Union of India - Subsection Section 25(1)(b) in The Prevention Of Cruelty To Animals Act, 1960 (b)require any person who, he has reason to believe, is a trainer or exhibitor of performing animals to produce his certificate or registration.