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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(25) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(25)He/She shall not allow any candidate to leave the examination hall without returning the answer book alongwith supplements, if any, properly tied and with the details on the cover pages, duly and legibly filled in.