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[Cites 0, Cited by 0] [Section 49A(1)] [Section 49A] [Entire Act]

State of Chattisgarh - Subsection

Section 49A(1)(i) in The Chhattisgarh Co-operative Societies Rules, 1962

(i)to submit such information, reports and returns concerning the affairs of the society as may be required by the Registrar or the State Government;