Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 179 in The Petroleum Rules, 2002 179. Report of fire .-The occurrence of any fire in refinery shall be reported immediately by the person in-charge of the refinery for the time being to the Chief Controller and to the nearest police station.
