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[Cites 0, Cited by 0] [Section 103(2)] [Section 103] [Entire Act]

State of Rajasthan - Subsection

Section 103(2)(j) in Rajasthan State Highways Act, 2014

(j)the manner of prohibiting the parking or waiting of vehicles on highways, except at places earmarked for this purpose, under clause (e) of sub-section (3) of section 60;