Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Andhra Pradesh - Subsection Section 20(i) in Andhra Pradesh Compulsory Registration of Marriages Rules, 2003 (i)Shall inspect the marriage registration offices periodically and issue such instruction as are required for proper implementation of the provisions of the Act.
