Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Assam - Subsection Section 59(4) in The Assam Co-operative Societies Rules, 1953 (4)All sums so contributed shall forthwith be sent by the respective societies to the Apex Bank or to such other banks as the Registrar may direct.
