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[Cites 0, Cited by 1] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(i) in Telangana Abolition of Inams Act, 1955

(i)in sub-section (1), sub-section (2) with reference to clauses (a), (b), (c), (e) and (f), and sub-section (3) of section 3 and in section 34, means the date of publication of this Act in the Official Gazette;