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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(3) in Andhra Pradesh Registration of Births and Deaths Rules, 1999

(3)Any such correction as mentioned in sub-rule (2) shall be countersigned by M.R.O. in the rural areas when the register is received from the V.A.O. and by the concerned Registrar in other areas.