Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Rajasthan - Subsection Section 52(1) in Rajasthan State Legal Services Authority Regulations, 1999 (1)The Committee shall ordinarily meet once in three months on such date and at such place as the secretary may, in consultation with the chairman decide.
