Supreme Court - Daily Orders
Parmanand Lal vs M.F. Farooqui, Secretary, Department ... on 2 May, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.12 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No.........../2016
(CC No(s).7883/2016)
(Arising out of impugned final judgment and order dated 15/07/2015
in CCN No.840/2013 1passed by the High Court Of Delhi At New Delhi)
PARMANAND LAL Petitioner(s)
VERSUS
M.F. FAROOQUI, SECRETARY, DEPTT. OF TELECOM. & ORS. Respondent(s)
I.A.No.1/2016 (With c/delay in filing SLP and permission to
appear and argue in-person)
Date : 02/05/2016 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) In-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.
Pending application, if any, stands disposed of.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2016.05.05 11:49:52 IST Reason: