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Supreme Court - Daily Orders

Parmanand Lal vs M.F. Farooqui, Secretary, Department ... on 2 May, 2016

Bench: Anil R. Dave, Adarsh Kumar Goel

     ITEM NO.12                              COURT NO.2               SECTION XIV

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)No.........../2016
                                             (CC No(s).7883/2016)

     (Arising out of impugned final judgment and order dated 15/07/2015
     in CCN No.840/2013 1passed by the High Court Of Delhi At New Delhi)

     PARMANAND LAL                                                      Petitioner(s)

                                                    VERSUS

     M.F. FAROOQUI, SECRETARY, DEPTT. OF TELECOM. & ORS. Respondent(s)
     I.A.No.1/2016 (With c/delay in filing SLP and permission to
     appear and argue in-person)

     Date : 02/05/2016 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)               In-person


     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.

Pending application, if any, stands disposed of.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2016.05.05 11:49:52 IST Reason: