Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(l) in The West Bengal Schools (Control of Expenditure) Act, 2005 (l)"region" means a region as specified under sub-section (2) of section 3 of the West Bengal School Service Commission Act, 1997;
