Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of West Bengal - Subsection Section 81(8) in West Bengal Municipal (Employees' Service) Rules, 2010 (8)No employee shall engage any child whose age is below 14 years for domestic purpose at his residence.
