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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(1) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(1)There shall be a Co-ordinator of University departments who will act as a liaison officer between the Vice-Chancellor and the Heads of departments of the University. He shall perform such functions and discharge such duties as may be prescribed by statutes.