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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Tamilnadu - Subsection

Section 101(2)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)any contract the estimated cost of which exceeds five lakhs of rupees but does not exceed ten lakhs of rupees shall be made by the commissioner;