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[Cites 0, Cited by 0] [Section 328(2)] [Section 328] [Entire Act]

State of Maharashtra - Subsection

Section 328(2)(vi) in Maharashtra Land Revenue Code, 1966

(vi)under sub-section (1), the rules prohibiting or regulating the cutting of certain trees; under sub-section (2) of Section 25, the manner in which the occupant may apply to the Collector to fix the value of right in trees and purchase such right;