Supreme Court - Daily Orders
Bishnudeo Choudhary @ Vishnudeo ... vs The State Of Bihar on 18 November, 2019
Bench: N.V. Ramana, V. Ramasubramanian
ITEM NO.18 COURT NO.2 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No.39180/2019
(Arising out of impugned final judgment and order dated 04-02-2019
in CRLMN No. 5662/2019, order dated 17-04-2019 in CRLMN
No. 24690/2019 and order dated 24-09-2019 in CRLMN No. 5272/2019
passed by the High Court of Judicature at Patna)
BISHNUDEO CHOUDHARY @ VISHNUDEO CHOUDHARY & ORS. Petitioner(s)
VERSUS
THE STATE OF BIHAR & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.171766/2019-CONDONATION OF DELAY
IN FILING SLPs and IA No.171767/2019-EXEMPTION FROM FILING O.T. )
Date : 18-11-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s)
Mr. Abhay Kumar, AOR
Mr. V. Kumar Singh, Adv.
Mr. Milind Shivpuri, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed. Consequent upon the dismissal of the Special Leave Petitions, pending application filed in the matters also stands disposed of.
(VISHAL ANAND) (RAJ RANI NEGI) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by GEETA AHUJA Date: 2019.11.18 16:43:59 IST Reason: