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State of Bihar - Section

Section 9 in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

9. Tariff Structure.

- The tariff for solar energy technologies shall be single part tariff consisting of the following fixed cost components:
(a)Return on equity;
(b)Interest on loan capital;
(c)Depreciation;
(d)Interest on working capital;
(e)Operation and maintenance expenses;