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State of Maharashtra - Section

Section 90 in The Maharashtra Medical Council Rules, 1967

90. Annual accounts [and Audit] [Substituted by G.N. of 2.8.1975.].

- The annual accounts shall be made up by the Registrar under the direction of the Executive Committee. They shall be audited by the Chief Auditor, Local Fund Accounts, as soon as possible after the close of each financial year.