Punjab-Haryana High Court
State Of Punjab Through The Land ... vs Angrej Kaur And Others on 1 July, 2013
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA AT
CHANDIGARH
X Obj No.65-CI of 2007 and
RFA No.1273 of 2007
Date of Decision. 01.07.2013
State of Punjab through the Land Acquisition Collector, SYL Canal
Project, Punjab, Patiala .....Appellant
Versus
Angrej Kaur and others .......Respondents
Present: Mr. Vishal Garg, AAG, Punjab for the appellant.
Mr. Naresh Kaushal, Advocate for the cross-objectors-respondents.
CORAM:HON'BLE MR. JUSTICE K. KANNAN
1. Whether Reporters of local papers may be allowed to see the judgment ? No
2. To be referred to the Reporters or not ? No
3. Whether the judgment should be reported in the Digest? No
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K. KANNAN J.
For detailed order, see order passed in RFA No.953 of 1994 of even date.
(K. KANNAN) JUDGE July 01, 2013 Pankaj*