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Supreme Court - Daily Orders

New Delhi Municipal Council vs Association Of Concerned Citizens Of ... on 22 November, 2017

Bench: A.K. Sikri, Ashok Bhushan

                                                  1

     ITEM NO.2 + 4                          COURT NO.6                  SECTION XIV

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s)   for              Special    Leave      to   Appeal    (C)      No(s).
     23186-23213/2017

     (Arising out of impugned final judgment and order dated 10-08-2017
     in WPC No. 1581/2017 10-08-2017 in WPC No. 2001/2016 10-08-2017 in
     WPC No. 1998/2016 10-08-2017 in WPC No. 1997/2016 10-08-2017 in WPC
     No. 1996/2016 10-08-2017 in WPC No. 645/2016 10-08-2017 in WPC No.
     1759/2012 10-08-2017 in WPC No. 3453/2012 10-08-2017 in WPC No.
     2102/2012 10-08-2017 in WPC No. 2091/2012 10-08-2017 in WPC No.
     2088/2012 10-08-2017 in WPC No. 1822/2012 10-08-2017 in WPC No.
     1492/2012 10-08-2017 in WPC No. 1487/2012 10-08-2017 in WPC No.
     1154/2012 10-08-2017 in WPC No. 1153/2012 10-08-2017 in WPC No.
     729/2012 10-08-2017 in WPC No. 728/2012 10-08-2017 in WPC No.
     7491/2011 10-08-2017 in WPC No. 7296/2011 10-08-2017 in WPC No.
     363/2011 10-08-2017 in WPC No. 8679/2010 10-08-2017 in WPC No.
     4047/2010 10-08-2017 in WPC No. 3074/2010 10-08-2017 in WPC No.
     2315/2010 10-08-2017 in WPC No. 1985/2010 10-08-2017 in WPC No.
     12689/2009 10-08-2017 in WPC No. 3348/2010 passed by the High Court
     Of Delhi At New Delhi)

     NEW DELHI MUNICIPAL COUNCIL                                        Petitioner(s)

                                                 VERSUS

     ASSOCIATION OF CONCERNED CITIZENS OF NEW DELHI & ORS.Respondent(s)

     (FOR ADMISSION and I.R. and IA No.85615/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     WITH

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 35928/2017

     (IA No.118555/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.118553/2017-PERMISSION TO FILE SLP/TP
     [ TO BE TAKEN UP ALONGWITH ITEM NO. 2 I.E.
     SLP(C)NO.23186-23213/2017 ])

     Date : 22-11-2017 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE A.K. SIKRI
Signature Not Verified
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN
Digitally signed by
ASHWANI KUMAR
Date: 2017.11.22
17:06:04 IST
Reason:

     For Petitioner(s)             Mr.   Sanjay Jain, ASG
                                   Mr.   Yoginder Handoo, AOR
                                   Ms.   R. Verma, Adv.
                                   Mr.   Nishant Kumar, Adv.
                                   2


                    Mr.   Parag P. Tripathi, Sr. Adv.
                    Mr.   Srinivasan Ramaswamy, Adv.
                    Mr.   Ankur Saigal, Adv.
                    Mr.   Mahesh Agrawal, Adv.
                    Ms.   Aastha Mehta, Adv.

For Respondent(s)   Ms.   Maninder Acharya, Sr. Adv.
                    Ms.   Anjana Chandrashekar, AOR
                    Mr.   T. Pias, Adv.
                    Mr.   Viplav Acharya, Adv.
                    Mr.   Amitabh Chaturvedi, Adv.
                    Mr.   Sahit Sood, Adv.
                    Mr.   Marshul Choudhary, Adv.
                    Mr.   Pranab Jain, Adv.
                    Mr.   N.K. Verma, Adv.

                    Mr. Abhimanyu Mahajan, Adv.
                    Ms. Anubha Goel, Adv.
                    Mr. Jayant Kumar Mehta, AOR


                    Mr. Aman Ahluwalia, Adv.
                    Ms. Ruby Singh Ahuja, Adv.
                    Ms. Aakansha Munjhal, Adv.
                    Mr. Nakul Gandhi, Adv.
                    Mr. Utsav Trivedi, Adv.
                    Ms. Manik Karanjawala, Adv.
                    M/S. Karanjawala & Co., AOR

                    Mr. Saurabh Mishra, AOR

                    Ms. B. Vijayalakshmi Menon, AOR
                    Mr. Sachit Jolly, Adv.
                    Mr. Anirudh Bakhru, Adv.

                    Mr.   Subramoniam Prasad, Sr. Adv.
                    Mr.   Sanjay R. Hegde, Sr. Adv.
                    Mr.   B.B. Jain, Adv.
                    Mr.   Vineet Kumar Singh, Adv.
                    Mr.   Abhay Kumar, AOR
                    Mr.   Himanshu, Adv.
                    Mr.   Saurabh Mishra, Adv.

                    Ms. Aditi Gupta, AOR
                    Ms. Aanchal Dewan, Adv.

                    Mr.   S.K. Jain, Adv.
                    Mr.   S.S. Ray, Adv.
                    Mr.   Vaibhav Gulia, Adv.
                    Ms.   Rakhi Ray, AOR
                                    3

                     Mr. Sanjeev Anand, AOR
                     Mr. Akshay Kapur, Adv.

                     Mr. Subhash C. Jindal, Adv.

                     Mr.   Abhinav Shrivastava, Adv.
                     Mr.   Amitesh Gaurav, Adv.
                     Mr.   Himandri Mukherjee, Adv.
                     Mr.   Ajay Sharma, AOR

                     Mr. Sangram Patnaik, Adv.
                     Mr. S. Sidha, Adv.
                     Mr. Rajiv Gupta, Adv.

                     Mr. Sanjay Kapur, Adv.
                     Ms. Megha Karnwal, Adv.

                     Mr.   Ajay Bhargava, Adv.
                     Ms.   Vanita Bhargava, Adv.
                     Mr.   Aseem Chaturvedi, Adv.
                     Ms.   Wamika Trehan, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

Heard in part.

List on 23.11.2017.

(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER