Supreme Court - Daily Orders
New Delhi Municipal Council vs Association Of Concerned Citizens Of ... on 22 November, 2017
Bench: A.K. Sikri, Ashok Bhushan
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ITEM NO.2 + 4 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
23186-23213/2017
(Arising out of impugned final judgment and order dated 10-08-2017
in WPC No. 1581/2017 10-08-2017 in WPC No. 2001/2016 10-08-2017 in
WPC No. 1998/2016 10-08-2017 in WPC No. 1997/2016 10-08-2017 in WPC
No. 1996/2016 10-08-2017 in WPC No. 645/2016 10-08-2017 in WPC No.
1759/2012 10-08-2017 in WPC No. 3453/2012 10-08-2017 in WPC No.
2102/2012 10-08-2017 in WPC No. 2091/2012 10-08-2017 in WPC No.
2088/2012 10-08-2017 in WPC No. 1822/2012 10-08-2017 in WPC No.
1492/2012 10-08-2017 in WPC No. 1487/2012 10-08-2017 in WPC No.
1154/2012 10-08-2017 in WPC No. 1153/2012 10-08-2017 in WPC No.
729/2012 10-08-2017 in WPC No. 728/2012 10-08-2017 in WPC No.
7491/2011 10-08-2017 in WPC No. 7296/2011 10-08-2017 in WPC No.
363/2011 10-08-2017 in WPC No. 8679/2010 10-08-2017 in WPC No.
4047/2010 10-08-2017 in WPC No. 3074/2010 10-08-2017 in WPC No.
2315/2010 10-08-2017 in WPC No. 1985/2010 10-08-2017 in WPC No.
12689/2009 10-08-2017 in WPC No. 3348/2010 passed by the High Court
Of Delhi At New Delhi)
NEW DELHI MUNICIPAL COUNCIL Petitioner(s)
VERSUS
ASSOCIATION OF CONCERNED CITIZENS OF NEW DELHI & ORS.Respondent(s)
(FOR ADMISSION and I.R. and IA No.85615/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
WITH
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 35928/2017
(IA No.118555/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.118553/2017-PERMISSION TO FILE SLP/TP
[ TO BE TAKEN UP ALONGWITH ITEM NO. 2 I.E.
SLP(C)NO.23186-23213/2017 ])
Date : 22-11-2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
Signature Not Verified
HON'BLE MR. JUSTICE ASHOK BHUSHAN
Digitally signed by
ASHWANI KUMAR
Date: 2017.11.22
17:06:04 IST
Reason:
For Petitioner(s) Mr. Sanjay Jain, ASG
Mr. Yoginder Handoo, AOR
Ms. R. Verma, Adv.
Mr. Nishant Kumar, Adv.
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Mr. Parag P. Tripathi, Sr. Adv.
Mr. Srinivasan Ramaswamy, Adv.
Mr. Ankur Saigal, Adv.
Mr. Mahesh Agrawal, Adv.
Ms. Aastha Mehta, Adv.
For Respondent(s) Ms. Maninder Acharya, Sr. Adv.
Ms. Anjana Chandrashekar, AOR
Mr. T. Pias, Adv.
Mr. Viplav Acharya, Adv.
Mr. Amitabh Chaturvedi, Adv.
Mr. Sahit Sood, Adv.
Mr. Marshul Choudhary, Adv.
Mr. Pranab Jain, Adv.
Mr. N.K. Verma, Adv.
Mr. Abhimanyu Mahajan, Adv.
Ms. Anubha Goel, Adv.
Mr. Jayant Kumar Mehta, AOR
Mr. Aman Ahluwalia, Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Aakansha Munjhal, Adv.
Mr. Nakul Gandhi, Adv.
Mr. Utsav Trivedi, Adv.
Ms. Manik Karanjawala, Adv.
M/S. Karanjawala & Co., AOR
Mr. Saurabh Mishra, AOR
Ms. B. Vijayalakshmi Menon, AOR
Mr. Sachit Jolly, Adv.
Mr. Anirudh Bakhru, Adv.
Mr. Subramoniam Prasad, Sr. Adv.
Mr. Sanjay R. Hegde, Sr. Adv.
Mr. B.B. Jain, Adv.
Mr. Vineet Kumar Singh, Adv.
Mr. Abhay Kumar, AOR
Mr. Himanshu, Adv.
Mr. Saurabh Mishra, Adv.
Ms. Aditi Gupta, AOR
Ms. Aanchal Dewan, Adv.
Mr. S.K. Jain, Adv.
Mr. S.S. Ray, Adv.
Mr. Vaibhav Gulia, Adv.
Ms. Rakhi Ray, AOR
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Mr. Sanjeev Anand, AOR
Mr. Akshay Kapur, Adv.
Mr. Subhash C. Jindal, Adv.
Mr. Abhinav Shrivastava, Adv.
Mr. Amitesh Gaurav, Adv.
Mr. Himandri Mukherjee, Adv.
Mr. Ajay Sharma, AOR
Mr. Sangram Patnaik, Adv.
Mr. S. Sidha, Adv.
Mr. Rajiv Gupta, Adv.
Mr. Sanjay Kapur, Adv.
Ms. Megha Karnwal, Adv.
Mr. Ajay Bhargava, Adv.
Ms. Vanita Bhargava, Adv.
Mr. Aseem Chaturvedi, Adv.
Ms. Wamika Trehan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List on 23.11.2017.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER