Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(c) in The Orissa Nurses and Midwives Registration Act, 1938

(c)if he is sentenced by any Court for any non-bailable offence and such sentence is not subsequently reserved or quashed :