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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(3)(a) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(a)request the challenger to adduce evidence in proof of the challenge and the person challenged to adduce evidence in proof of his identity;