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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(p) in Cable Television Networks Rules, 1994

(p)[ contains live coverage of any anti-terrorist operation by security forces, wherein media coverage shall be restricted to periodic briefing by an officer designated by the appropriate Government, till such operation concludes. [Inserted by Notification No. G.S.R. 216(E), dated 21.3.2015 (w.e.f. 29.9.1994)]