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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(b) in The Ministers (Allowances, Medical Treatment and other Privileges) Rules, 1957

(b)a daily allowance [at the rate of 50% of the rates admissible to a Secretary to the Government of India] [Substituted vide MHA Notification No.10/19/93-M&G dated 6-12-1995. [GSR No.779(E)].] if he stays in his saloon or inspection carriage.